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Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 30 October, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43947 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 30-10-2023 Ms. Sakshi Patel - Advocate for the applicant.

Shri Y. D. Yadav - Govt. Advocate for State.

Counsel for the applicant prays for short time to argue the matter. Prayer is allowed.

List this matter after a week.

(VISHAL DHAGAT) JUDGE DUBEY/-

Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 10/31/2023 2:23:19 PM