Madhya Pradesh High Court
Santosh Singh Thakur vs The State Of Madhya Pradesh on 30 October, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43947 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 30-10-2023 Ms. Sakshi Patel - Advocate for the applicant.
Shri Y. D. Yadav - Govt. Advocate for State.
Counsel for the applicant prays for short time to argue the matter. Prayer is allowed.
List this matter after a week.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 10/31/2023 2:23:19 PM