Generic Engineering Construction And ... vs Sterling And Wilson Pvt. Ltd. And Anr on 26 October, 2020

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Bombay High Court

Generic Engineering Construction And ... vs Sterling And Wilson Pvt. Ltd. And Anr on 26 October, 2020

Bench: G.S. Patel

                                                                    29-CARBPL-3601-2020.DOCX




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                     COMM ARBITRATION PETITION (L) NO. 3601 OF 2020



                    Generic Engineering Construction and Projects               ...Petitioner
                    Ltd
                           Versus
                    Sterling and Wilson Pvt Ltd & Anr                        ...Respondents

Ms Soniya Putta, wtih Ms Spardha Sharma and Ms Chinmayee Das, i/b Solomon & Co, for the Petitioner. Mr Rahul Dev, i/b Argus Partners, for Respondent No.1. Ms Ankita Singhania, with Mr Kunal Shah, Mr Vividh Tandon and Mr S Dang, for Respondent No.2.

CORAM: G.S. PATEL, J (Through Video Conference) DATED: 26th October 2020 PC:-

1. Heard through video conferencing.

Shephali Mormare 2. List the matter on 2nd November 2020 under the same Digitally signed by Shephali caption, for consent terms.

Mormare Date: 2020.10.27 15:45:50 +0530 Page 1 of 2

26th October 2020 29-CARBPL-3601-2020.DOCX

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 26th October 2020

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