Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(e) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(e)monitoring the implementation of this Act and the Schemes in the State and coordinating such implementation with the Central Council;