Section 44(2) in Haryana Municipal Corporation Election Rules, 1994
(2)Every ballot box used at a polling station shall bear labels, both inside and outside, marked with -(a)name of Corporation;(b)ward number;(c)polling station number;(d)serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only);(e)the date of the poll; and(f)place of the poll.
