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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(1)The holder of a licence may, at any time before the expiry of the licence, apply in Form No. II, for permission to transfer his licence to another person.