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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 4 September, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna

     ITEM NO.26                   Court 5 (Video Conferencing)                  SECTION IV-A

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).   21511/2019

     (Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     M/S PARLE AGRO PVT. LTD.                                                Petitioner(s)

                                                      VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                               Respondent(s)


     (IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 04-09-2020 These matters were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE MR. JUSTICE DINESH MAHESHWARI
                            HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)
                                        Mr. Rajesh Kumar, AOR

     For Respondent(s)
                                        Mr. Devadatt Kamat, Sr. Adv.
                                        Mr. Ashok Basoya, AAG
                                        Mr. Nishanth Patil, AOR



                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by the learned counsel for the petitioner, post this matter after physical hearing is commenced.

Signature Not Verified

(DEEPAK SINGH) Digitally signed by DEEPAK SINGH Date: 2020.09.04 (VIDYA NEGI) COURT MASTER (SH) 18:08:38 IST Reason: COURT MASTER (NSH)