Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 4 September, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.26 Court 5 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21511/2019
(Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
Bilaspur)
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 04-09-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. Rajesh Kumar, AOR
For Respondent(s)
Mr. Devadatt Kamat, Sr. Adv.
Mr. Ashok Basoya, AAG
Mr. Nishanth Patil, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner, post this matter after physical hearing is commenced.
Signature Not Verified(DEEPAK SINGH) Digitally signed by DEEPAK SINGH Date: 2020.09.04 (VIDYA NEGI) COURT MASTER (SH) 18:08:38 IST Reason: COURT MASTER (NSH)