Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 31 October, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 831/2025
VIRGO SOFTECH LTD .....Petitioner
Through: Mr Akhil Sachar, Adv Ms Sunanda
Tulsyan, Adv and Ms Kashish
Maheshwari, Adv
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY .....Respondent
Through: Ms. Anubha Dhulia, Mr. Vinayak
Menon (Advocates)
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 31.10.2025 List on 03.11.2025 in the supplementary list.
SUBRAMONIUM PRASAD, J OCTOBER 31, 2025 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 23:04:19