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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(e) in The Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978

(e)a person of Indian origin who has migrated from Pakistan; Burma, Sri Lanka, East African countries of Kenya, Uganda, the United Republic of Tanzania (formerly Tanganike and Zanzibar), Zambia, Malawi, Zaire and Ethiopia with the intention of permanently settling in India :