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[Cites 0, Cited by 4] [Entire Act]

State of Himachal Pradesh - Section

Section 70 in The Punjab Land Revenue Rules

70.

When it is proposed to sell an estate or holding or any other immovable property under section 75 or section 77 of the Act, such estate or holding or immovable property shall in the first place be attached in the manner prescribed in section 72.