(1)This Act may be called The General Clauses Act , 1897; [*] [The word "and" in sub-Section (1) and sub-Section (2) repealed by Act 10 of 1914, Section 3 and Sch.II.][* * * *] [The word "and" in sub-Section (1) and sub-Section (2) repealed by Act 10 of 1914, Section 3 and Sch.II.]
