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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Daman and Diu - Subsection

Section 29(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The appropriate Government shall have power to relax the provisions of any of these rules in respect of any class or category of officers or employees, as the case may be.