Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(2) in The Rajasthan Law And Judicial Department Manual, 1952 (2)If Government supports the application, the law officer concerned will be instructed to apply for revision.
