Supreme Court - Daily Orders
Dr. Meena Chaudhary @Dr. Meena ... vs Bses Rajdhani Power Ltd. . on 14 March, 2014
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ITEM NO.50 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP NO. 24661 of 2013 in WRIT PETITION (CRL.) NO. 103 OF 2013
DR. MEENA CHAUDHARY @DR. MEENA P.N.SINGH Petitioner(s)
VERSUS
BSES RAJDHANI POWER LTD. AND ORS. Respondent(s)
(For directions and office report)
Date: 14/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
In Person
For Respondent(s) Mr. Sunil Fernandes, Adv.
Mr. Raghav Chadha, Adv.
Mr. Deepak Pathak, Adv.
UPON hearing counsel the Court made the following
O R D E R
| | |List the matter on 7th April, 2014. | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |