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Supreme Court - Daily Orders

Dr. Meena Chaudhary @Dr. Meena ... vs Bses Rajdhani Power Ltd. . on 14 March, 2014

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ITEM NO.50                   COURT NO.4             SECTION X


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

       CRLMP NO. 24661 of 2013 in WRIT PETITION (CRL.) NO. 103 OF 2013


DR. MEENA CHAUDHARY @DR. MEENA P.N.SINGH                Petitioner(s)

                   VERSUS

BSES RAJDHANI POWER LTD. AND ORS.                       Respondent(s)

(For directions and office report)


Date: 14/03/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA



For Petitioner(s)
                       In Person


For Respondent(s)           Mr. Sunil Fernandes, Adv.
                            Mr. Raghav Chadha, Adv.
                            Mr. Deepak Pathak, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R
|                                                                        |
|List the matter on 7th April, 2014.                                     |
|                                                                        |
|[KALYANI GUPTA]                             | |[SHARDA KAPOOR]           |
|COURT MASTER                                | |COURT MASTER              |