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State of Haryana - Section

Section 53 in The Punjab State Aid to Industries Rules, 1936

53. Purpose for which subsidy may be granted.

- Subsidy may be granted for one or all of the following purposes :-
(i)for the purchase of machines, tools, equipment and appliances necessary for the establishment of a leather industry.
(ii)for the conduct of research in leather industry;
(iii)for the revival or development of leather industry by modern methods.