Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in Uttar Pradesh Municipal Corporation Act, 1959 12. Election of [* * *] [The words 'Nagar Pramukh and the' omitted by U.P. Act 12 of 1994, S.16 (w.e.f. 30-5-1994).] Deputy Mayor. - [* * *] [Section 12 Omitted By U.P. Act 49 Of 2007, S.12.]
