Himachal Pradesh High Court
M/S Sunvet Healthcare & Ors. vs . Uoi. on 6 May, 2025
M/s Sunvet Healthcare & Ors. Vs. UOI.
Cr. MMO No.516 of 2024 06.05.2025 Present: Mr. Sanjay Verma, Advocate, for the petitioners.
Mr. Shashi Shirshoo, CGSC, for the respondent.
Learned CGSC for respondent submits that reply on behalf of the respondent has been filed in the Registry today, however, the same is not on record. Registry is directed to trace and place the same on record, if otherwise in order.
Rejoinder thereto, be filed within two weeks and the matter be listed thereafter.
(Rakesh Kainthla) Judge 6th May, 2025.
(Shamsh Tabrez)