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[Cites 0, Cited by 5] [Section 1(3)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)all public charitable institutions and endowments, whether registered or not, in accordance with provisions of this Act, other than Wakfs governed by the provisions of the Wakfs Act, 1954.