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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3)(b) in The Arms Rules, 2016

(b)Seized items that are found to have been illicitly manufactured shall be confiscated and the items that are found not to have been illicitly manufactured shall be promptly returned to their owner.