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State of Chattisgarh - Section

Section 3 in Chhattisgarh State Eligibility Test Rules, 2013

3. Applicability.

- These rules shall be applicable for the purpose of determination of the eligibility regarding appointment to the posts mentioned in this rule and for conducting examination and to those candidates who aspire for the post of Assistant Professor, Librarian, Sports Officers in Government and Non-Government (aided and non-aided) Colleges and Assistant Professor, Assistant Librarian and Assistant Director (Physical Education) in Universities.