Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 15 in The Delhi Minorities Commission Act, 1999 15. Establishment of library and cell. - The Government may establish a Library, an information Cell a Research Cell and such other Cells as may be recommended by the Commission.
