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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964

(b)define the local limits within which or the categories of public premises in respect of which, estate officers shall exercise the powers conferred, and perform the duties imposed, on estate officers by or under this Act.