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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(k) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(k)"common profits" means the balance of all income, rents, profits, and revenues from the common areas and facilities remaining after the deduction of the common expenses;