Rajasthan High Court - Jaipur
Jagdish Prasad Sharmaandanr vs Raj High Court Andanr on 22 October, 2018
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writs No. 6253/2016
Jagdish Prasad Sharmaandanr
----Petitioner
Versus
Raj High Court Andanr
----Respondent
For Petitioner(s) : Shri Vishnu Kant Sharma For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 22/10/2018 List before the Bench, of which one of us (Hon'ble Mr. Justice Mohammad Rafiq) is not a member. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/40 Powered by TCPDF (www.tcpdf.org)