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Rajasthan High Court - Jaipur

Jagdish Prasad Sharmaandanr vs Raj High Court Andanr on 22 October, 2018

Bench: Mohammad Rafiq, Goverdhan Bardhar

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writs No. 6253/2016

                                   Jagdish Prasad Sharmaandanr
                                                                                           ----Petitioner
                                                                   Versus
                                   Raj High Court Andanr
                                                                                        ----Respondent

For Petitioner(s) : Shri Vishnu Kant Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 22/10/2018 List before the Bench, of which one of us (Hon'ble Mr. Justice Mohammad Rafiq) is not a member. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/40 Powered by TCPDF (www.tcpdf.org)