Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 203(1)] [Section 203] [Entire Act]

Union of India - Subsection

Section 203(1)(a) in The Companies Act, 1956

(a)a person is convicted of any offence in connection with the promotion, formation or management of a company; or