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Union of India - Section

Section 7 in The Indian Treasure-Trove Act, 1878

7. Matters to be enquired into and determined by the Collector.

- On the day notified under section 5, the Collector shall cause the treasure to be produced before him, and shall enquire as to and determine-- (a) the person by whom, the place in which, and the circumstances under which, such treasure was found; and (b) as far as is possible, the person by whom, and the circumstances under which, such treasure was hidden.