Patna High Court - Orders
M/S Cj Darcl Logistics Limited vs Shree Mahaveer Distributor And Caterer on 19 September, 2025
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
REQUEST CASE No.103 of 2023
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M/S CJ DARCL Logistics Limited a company incorporated under the Indian
Companies Act, 1956, having its Registered Office at Plot No. 55 P, Sector
44, Institutional Area, Gurugram - 122003 Haryana, through its authorized
representative Manas Ranjan Rout aged about 43 years (M), S/o - Indramani
Rout, Resident of- Ostapur, Ostapur, Kendrapara, Orrisa, 754212.
... ... Petitioner/s
Versus
Shree Mahaveer Distributor and Caterer Gandhi Ashram, Hajipur, (Vaishali)-
844101 through its Sole Proprietor Mr. Randhir Rai, son of unknown,
Resident of Gandhi Asharam, Hajipur Vaishali- 844101.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shama Sinha
Mr. Saurav Kumar Suman
Ms. Asmita
For the Respondent/s :
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
ORAL ORDER
5 19-09-2025Petitioner is hereby directed to take out Dasti service of notice on the respondent. If the respondent fails to accept notice, in that event, petitioner is hereby directed to file an affidavit so as to treat that respondent has been served and unrepresented.
2. Relist this matter on 10.10.2025.
(P. B. Bajanthri, ACJ) GAURAV S./-
U