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[Cites 0, Cited by 0] [Section 2(39)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(39)(c) in Mizoram Cooperative Societies Act, 2006

(c)"Associate Member" means a member who holds jointly a share of a co-operative with others, but whose name does not stand first in the Share Certificate;