Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Jharkhand - Subsection Section 172(1) in Bihar Education Code, 1961 (1)To make appointments to the Lower Division of the Subordinate Educational Service.(D. of P. items 42 and 43; and G. O. no. 207-E-R., dated the 30th June 1921.)
