Gujarat High Court
Bhanji Devshibhai Luhar vs State Of Gujarat & 3 on 3 October, 2012
Author: K.M.Thaker
Bench: K.M.Thaker
CA/12634/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION - FOR JOINING PARTY No. 12634 of 2010
In
LETTERS PATENT APPEAL No. 2339 of 2009
In SPECIAL CIVIL APPLICATION No. 11825 of 2009
With
CIVIL APPLICATION No. 4700 of 2012
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BHANJI DEVSHIBHAI LUHAR - Petitioner(s) Versus STATE OF GUJARAT & 3 - Respondent(s) ========================================= Appearance :
MR Mehul Shah with Mr NEHAL R JOSHI for Petitioner(s) : 1, GOVERNMENT PLEADER for Respondent(s) : 1, None for Respondent(s) : 2 - 4. ========================================= CORAM : HONOURABLE MR.JUSTICE K.M.THAKER and HONOURABLE MR.JUSTICE G.B.SHAH Date : 03/10/2012 ORAL (COMMON) ORDER (Per : HONOURABLE MR.JUSTICE K.M.THAKER) Submissions of Mr Mehul S. Shah, learned counsel for the applicant to continue. S.O. to 10.10.2012 at 4.00 p.m. [K.M. THAKER, J.] [G. B. SHAH, J.] msp