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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(2)(e) in Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996

(e)Manner of constitution of the Scrutiny Committee for verification of community certificates under section 8 and the detailed procedure for its functioning as specified in sub-section (3) of section 11;