Bombay High Court
Ashish Shriram Makeshwar And 4 Others vs State Of Maharashtra Thr. Pso,Ps. City ... on 2 December, 2020
Author: Anil S. Kilor
Bench: V.M. Deshpande, Anil S. Kilor
1 021220apl578.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CRIMINAL APPLICATION [APL] NO. 578 OF 2020
ASHISH SHRIRAM MAKESHWAR AND OTHERS
VERSUS
STATE OF MAH., THRU. P.S.O., P.S., KHAMGAON, DIST. BULDHANA AND ANOTHER
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Counsel for the applicants absent.
Mr. N. S. Rao, A. P. P. for non-applicant no.1/State
CORAM : V. M. DESHPANDE and
ANIL S. KILOR, JJ.
DATE : DECEMBER 02, 2020.
1. Learned counsel for the applicant Mr. Jadhav is absent. Non-applicant no.1/State is represented by learned Additional Public Prosecutor Mr. Rao.
2. Put up this matter after service to non-applicant no.2.
JUDGE JUDGE
Diwale
Digitally signed
Parag by Parag
Diwale
Diwale Date:
2020.12.02
17:31:36 +0530