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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(5)(a) in The Orissa Preservation of Private Forests Rules, 1963

(a)The trees shall be marked by a Forest Officer, not below the rank of a Range Officer both at the breast height and at the stump;