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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(1)(c) in Kerala Real Estate (Regulation and Development) Act, 2015

(c)measures to encourage construction of environmentally sustainable and affordable housing, promote .standardisation, including grading and use of appropriate construction materials, fixtures, fittings and construction techniques;