Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 14 in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

14. Authentication for orders, etc. of Corporation-

All proceedings of the Corporation shall be authenticated by the Chairperson or Vice-Chairperson and all orders and instruments of the Corporation shall be authenticated by the Managing Director and the Executive Director or any other officer of the Corporation as may be authorised in this behalf by regulations.