Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act] NCT Delhi - Subsection Section 191(1)(b) in The Delhi Lands Reforms Act, 1954 (b)the procedure to be followed in suits, applications and other proceedings under this Act, in cases for which no specific provisions has been made herein;