(2)Size. - The size of garage shall be as below :-(a)Private Garage. - 2.5 metres X 5.0 metres minimum :Provided that the authority may permit space for garage in a residential building to be converted into living room with permission to construct thereon up to first floor only for use as servant's quarter;(b)Public Garage. - Based on the number of vehicles parked etc. (See Rule 82-parking space).
