Supreme Court - Daily Orders
M/S Sridhar Paints Co. Pvt. Ltd. Etc. ... vs The Commissioner Of Customs And Central ... on 7 February, 2020
Bench: Deepak Gupta, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.4971-4973 OF 2008
M/S SRIDHAR PAINTS CO. PVT. LTD. ETC. ETC. APPELLANT(S)
VERSUS
THE COMMISSIONER OF CUSTOMS AND
CENTRAL EXCISE, HYDERABAD RESPONDENT(S)
WITH C.A. NOS. 4921-4925 OF 2008
O R D E R
Learned counsel for the appellants states that he wants to withdraw the present appeals since the matter has been settled between the parties.
The civil appeals are, accordingly, dismissed as withdrawn.
…………………………………………………….J. [DEEPAK GUPTA] …………………………………………………….J. [ANIRUDDHA BOSE] NEW DELHI;
7TH FEBRUARY, 2020
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2020.02.12
15:14:42 IST
Reason:
ITEM NO.42 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4971-4973/2008
M/S SRIDHAR PAINTS CO. PVT. LTD. ETC. ETC. Appellant(s)
VERSUS
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYDERABAD Respondent(s) (IA No. 17148/2020 - WITHDRAWAL OF CASE / APPLICATION) WITH C.A. No. 4921-4925/2008 (XII-A) Date : 07-02-2020 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA HON'BLE MR. JUSTICE ANIRUDDHA BOSE For Appellant(s) Mr. A. Deb Kumar, Adv.
Mr. A. Deepa, Adv.
Ms. Priyanka Chowdhary, Adv. Mr. Sudarsh Menon, AOR For Respondent(s) Mr. K. Radha Krishna, Sr. Adv.
Mr. Arijit Prasad, Sr. Adv. Mr. Shirin Khajuria, Adv.
Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel for the appellants states that he wants to withdraw the present appeals since the matter has been settled between the parties.
The civil appeals are, accordingly, dismissed as withdrawn.
(SWETA DHYANI) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the record)