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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3)(b) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(b)Specialized Adoption Agencies shall produce all orphaned and abandoned children who are to be declared legally free for adoption before the Committee within twenty-four hours of receiving such children, excluding the time taken for journey;