Madras High Court
R.Sugumaran vs Mr.K.Athappan on 22 August, 2025
Author: P.T. Asha
Bench: P.T. Asha
Cont.P.No.2831 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated :22.08.2025
CORAM
THE HONOURABLE Ms. JUSTICE P.T. ASHA
Cont.P.No.2831 of 2023
R.Sugumaran ... Petitioner
vs-
Mr.K.Athappan,
General Manager,
Tamil Nadu State Transport
Corporation (Salem) Ltd.,
Salem Region,
Salem. ..Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act, 1971 praying to punish the respondent for disobeying the
orders of this Court passed in Contempt Petition No.1729 of 2016 dated
12.08.2016.
For Petitioner : Mr.S.Girija
For Respondent : Mr.Anand Gopalan
Assisted by Mr.K.Raja
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https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/09/2025 01:34:32 pm )
Cont.P.No.2831 of 2023
P.T.ASHA, J.,
srn
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw this Contempt Petition. He has also made an endorsement in the petition to that effect.
2. In view of the endorsement made by the learned counsel for the petitioner, this Contempt Petition is dismissed as withdrawn.
22.08.2025 Index: Yes/No Speaking order/non-speaking order Neutral Citation: Yes/No srn 2/2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/09/2025 01:34:32 pm )