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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(3)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)Require the licensee to take such action in respect of any matter arising out of the report as the Commission may think fit;