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[Cites 0, Cited by 0] [Section 43(11)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(11)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)fails to report the alterations, omissions or additions or to send the certificate of registration as required in sub-section (10); or