Supreme Court - Daily Orders
Commissioner Of Income Tax Udaipur vs Shri Ravinder Kumar Yadav on 3 October, 2016
Bench: R.K. Agrawal, L. Nageswara Rao
ITEM NO.44 IN COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23676/2016
(Arising out of impugned final judgment and order dated 01/12/2015
in DBITA No. 49/2014 passed by the High Court Of Rajasthan At
Jodhpur)
COMMISSIONER OF INCOME TAX UDAIPUR Petitioner(s)
VERSUS
RAVINDER KUMAR YADAV Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 03/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Bhuvan Mishra,Adv.
Mr. Shamik Sanjanwala,Adv.
Mr. Deepak Prakash,Adv.
Mrs. Anil Katiyar,AOR
Mr. Deepak Prakash,Adv.
For Respondent(s) Mr. Abhinav Gupta,Adv.
Ms. Chhaya Kirti,Adv.
For Ms. Christi Jain,AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment, adjourned for four weeks.
(NARENDRA PRASAD) (SNEH BALA MEHRA)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2016.10.04
14:37:02 IST
Reason: