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Supreme Court - Daily Orders

Commissioner Of Income Tax Udaipur vs Shri Ravinder Kumar Yadav on 3 October, 2016

Bench: R.K. Agrawal, L. Nageswara Rao

     ITEM NO.44                             IN COURT NO.2                   SECTION IIIA

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   23676/2016

     (Arising out of impugned final judgment and order dated 01/12/2015
     in DBITA No. 49/2014 passed by the High Court Of Rajasthan At
     Jodhpur)

     COMMISSIONER OF INCOME TAX UDAIPUR                                  Petitioner(s)

                                                   VERSUS

     RAVINDER KUMAR YADAV                                                Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 03/10/2016 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE R.K. AGRAWAL
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                Mr. Bhuvan Mishra,Adv.
                                      Mr. Shamik Sanjanwala,Adv.
                                      Mr. Deepak Prakash,Adv.
                                      Mrs. Anil Katiyar,AOR
                                      Mr. Deepak Prakash,Adv.

     For Respondent(s)                Mr. Abhinav Gupta,Adv.
                                      Ms. Chhaya Kirti,Adv.
                                      For Ms. Christi Jain,AOR

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of the letter circulated by learned counsel for the petitioner seeking adjournment, adjourned for four weeks.

            (NARENDRA PRASAD)                                 (SNEH BALA MEHRA)
              COURT MASTER                                   ASSISTANT REGISTRAR
Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2016.10.04
14:37:02 IST
Reason: