Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Chattisgarh - Subsection Section 74(n) in The Chhattisgarh Co-Operative Societies Act, 1960 (n)any person, before, during or after the election of members of the board or office hearers, adopts any corrupt practice, so declared by the state election commission.]
