Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in Bombay Metropolitan Region Development Authority Act, 1974 1. Short title and commencement. - (1) This Act may be called the [Mumbai Metropolitan Region Development Authority Act, 1974.] (2)It shall come into force on such [date as the State Government may, by notification] in the Official Gazette, appoint.
