Section 20(11) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004
(11)The Commission while ordering notice/publication shall determine dates for -(a)filing counter or objections;(b)rejoinders, if any, to the counters or objections;(c)hearing on the pleadings.The respondents and or third parties shall file their respective counters or objections on or before the specified dates, after serving a copy on the other parties to the proceedings
