Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(3) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 (3)Every employer shall accord to the Inspector all reasonable facilities in the discharge of his duties under this Act.
