Himachal Pradesh High Court
Kanta Bala vs . State Of H.P. And Others on 3 June, 2022
Bench: Sabina, Satyen Vaidya
Kanta Bala vs. State of H.P. and others .
CWP No.3009 of 2022 03.06.2022 Present: Mr. Neeraj Kumar Shashwat, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/ State.
Notice. Mr. Ashwani K. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 14.7.2022.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
June 3, 2022 (KS) Judge
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