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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Sikkim - Subsection

Section 92(1) in The Sikkim Police Act, 2008

(1)The Internal Security Schemes will, as far as possible, cover all major problems the area is prone to or which can otherwise be anticipated in the whole or any part thereof. In preparing the Schemes, the Director General of Police shall give special attention to likely disturbance of public order arising out of non-implementation of developmental programmes in the backward and not-so-easily-accessible areas.