Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Punjab - Section Section 4 in The Punjab Custom (Power to Contest) Act, 1920 4. Savings. - This Act shall not affect any right to contest any alienation or appointment of an heir made before the date on which this Act comes into force.
