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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(a) in The Dibrugarh University Act, 1965

(a)that the college shall be under the management of a duly constituted Governing Body which shall include at least who representatives of the University and at least three representatives of the teaching staff of the college or institution, s the case may be, including the Principal,